U.P. State Road Transport Corp. ... vs Smt. Ram Bhateri And Others
2019 Latest Caselaw 2302 ALL

Citation : 2019 Latest Caselaw 2302 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

U.P. State Road Transport Corp. ... vs Smt. Ram Bhateri And Others on 2 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 736 of 1996
 

 
Appellant :- U.P. State Road Transport Corp. Through The Regnl. Manager
 
Respondent :- Smt. Ram Bhateri And Others
 
Counsel for Appellant :- Samir Sharma
 
Counsel for Respondent :- Rajiv Sharma,B.B.Paul,Radhey Shyam,V.K.Birla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 29.4.2019.

Order Date :- 2.4.2019

Mukesh

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