Citation : 2019 Latest Caselaw 2301 ALL
Judgement Date : 2 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 101 of 1994 Appellant :- National Insurance Co. Ltd. Respondent :- Smt. Neelam And Others Counsel for Appellant :- B.D. Mandhyan,K.S.Amist Counsel for Respondent :- S.K.Verma,Ramesh Chandra Dwivedi Hon'ble Dr. Kaushal Jayendra Thaker,J.
Issue fresh notice to the claimant by speed / registered post returnable on 6.5.2019.
Steps be taken immediately.
Name of Sri S.K. Verma-Advocate and Sri B.D. Mandhyan-Advocate be deleted from the cause list and cause title.
Order Date :- 2.4.2019
Mukesh
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