Rakesh Kumar vs Devendra Singh
2019 Latest Caselaw 2294 ALL

Citation : 2019 Latest Caselaw 2294 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Rakesh Kumar vs Devendra Singh on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 96 of 2016
 

 
Revisionist :- Rakesh Kumar
 
Opposite Party :- Devendra Singh
 
Counsel for Revisionist :- Virendra Kumar Jaiswal
 
Counsel for Opposite Party :- Madan Lal Rai
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri V. K. Jaiswal, counsel for the revisionist.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

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