Basant Kumar vs State Of U.P. And Others
2019 Latest Caselaw 2292 ALL

Citation : 2019 Latest Caselaw 2292 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Basant Kumar vs State Of U.P. And Others on 2 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 15309 of 2010
 

 
Petitioner :- Basant Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Sanjay Kumar Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Order on amendment application

Amendment application is allowed.

Learned counsel for the petitioner is directed to make necessary amendment in the writ petition within two weeks.

List after three weeks.

Order Date :- 2.4.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App