M/S P.K. Traders And Suppliers vs State Of U.P. And 3 Others
2019 Latest Caselaw 2288 ALL

Citation : 2019 Latest Caselaw 2288 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

M/S P.K. Traders And Suppliers vs State Of U.P. And 3 Others on 2 April, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 10120 of 2019
 

 
Petitioner :- M/S P.K. Traders And Suppliers
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Birendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned Standing Counsel, put up this case on Monday i.e. 08.4.2019 as a fresh to seek instructions in the matter.

Order Date :- 2.4.2019

RCT/-

Download the LatestLaws.com Mobile App