State Of U.P. vs Nirmal Kumar Mishra
2019 Latest Caselaw 2285 ALL

Citation : 2019 Latest Caselaw 2285 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

State Of U.P. vs Nirmal Kumar Mishra on 2 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 107 of 1994
 

 
Appellant :- State Of U.P.
 
Respondent :- Nirmal Kumar Mishra
 
Counsel for Appellant :- S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 9.4.2019 along with First Appeal Form Order No.159 of 1992.

Order Date :- 2.4.2019

Mukesh

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