Gulsher And 2 Others vs State Of U.P. And 18 Others
2019 Latest Caselaw 2282 ALL

Citation : 2019 Latest Caselaw 2282 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Gulsher And 2 Others vs State Of U.P. And 18 Others on 2 April, 2019

Bench: Pradeep Kumar Baghel, Mahesh Chandra Tripathi, Siddhartha Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Reserved 
 

 
Case :- WRIT - B No. - 4477 of 2018
 

 
Petitioner :- Gulsher And 2 Others
 
Respondent :- State Of U.P. And 18 Others
 
Counsel for Petitioner :- Santosh Kumar Srivastava,Karuna Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Mahesh Chandra Tripathi,J.

Hon'ble Siddhartha Varma,J.

For orders, order of date passed on Writ-B No.6303 of 2015, Shabbar Husain Vs. Deputy Director of Consolidation Muzaffarnagar And Another.

Order Date :- 2.4.2019

MAA/-

Download the LatestLaws.com Mobile App