Sunil Kumar vs Rajesh Kumar And Others
2019 Latest Caselaw 2281 ALL

Citation : 2019 Latest Caselaw 2281 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Sunil Kumar vs Rajesh Kumar And Others on 2 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 46 of 1994
 

 
Appellant :- Sunil Kumar
 
Respondent :- Rajesh Kumar And Others
 
Counsel for Appellant :- R.K. Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri R.K. Pandey, learned counsel for appellant has sought adjournment on the ground of illness.

List on 22.4.2019.

Order Date :- 2.4.2019

Mukesh

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