Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Oriental Insurance Co. Ltd. ... vs Smt. Premvati And Others
2019 Latest Caselaw 2280 ALL

Citation : 2019 Latest Caselaw 2280 ALL
Judgement Date : 2 April, 2019

Allahabad High Court
The Oriental Insurance Co. Ltd. ... vs Smt. Premvati And Others on 2 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 456 of 1996
 

 
Appellant :- The Oriental Insurance Co. Ltd. Alld.
 
Respondent :- Smt. Premvati And Others
 
Counsel for Appellant :- S.K. Srivastava,Arvind Kumar
 
Counsel for Respondent :- Swapnil Kumar,A.K. Rai,A.K.Singh,A.P. Srivastava,H.N. Shukla,Pradeep Kumar,R.A. Pd. Srivastava,R.R. Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 9.4.2019.

Order Date :- 2.4.2019

Mukesh

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter