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Arun Kmar Agarwal vs Lalta Prasad
2019 Latest Caselaw 2260 ALL

Citation : 2019 Latest Caselaw 2260 ALL
Judgement Date : 1 April, 2019

Allahabad High Court
Arun Kmar Agarwal vs Lalta Prasad on 1 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 140 of 2019
 

 
Petitioner :- Arun Kmar Agarwal
 
Respondent :- Lalta Prasad
 
Counsel for Petitioner :- Ram Kishore Pandey,Himanshu Pandey
 
Counsel for Respondent :- Shyam Sundar,Shyam Sunder
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the respondent prays for and is granted three weeks time to file counter affidavit.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

 

 

 
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