Smt. Kalawati Singh @ Kalyani vs Smt. Shanti Lata And 2 Ors.
2019 Latest Caselaw 2256 ALL

Citation : 2019 Latest Caselaw 2256 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Smt. Kalawati Singh @ Kalyani vs Smt. Shanti Lata And 2 Ors. on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 7583 of 2016
 

 
Petitioner :- Smt. Kalawati Singh @ Kalyani
 
Respondent :- Smt. Shanti Lata And 2 Ors.
 
Counsel for Petitioner :- Chandra Bhan Gupta
 
Counsel for Respondent :- Rakesh Kumar,R.P. Tiwari
 

 
Hon'ble Manoj Kumar Gupta,J.

None of the counsel are prepared on the points involved in the petition.

List after a month.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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