Khalil Ahmad Alias Tillu vs Krishna Dutt Mishra And 8 Others
2019 Latest Caselaw 2252 ALL

Citation : 2019 Latest Caselaw 2252 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Khalil Ahmad Alias Tillu vs Krishna Dutt Mishra And 8 Others on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 37 of 2015
 

 
Revisionist :- Khalil Ahmad Alias Tillu
 
Opposite Party :- Krishna Dutt Mishra And 8 Others
 
Counsel for Revisionist :- Vipin Kumar Saxena
 
Counsel for Opposite Party :- A.K. Singh,Pratibha Chauhan,R.K. Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Vipin Kumar Saxena, counsel for the revisionist.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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