Citation : 2019 Latest Caselaw 2251 ALL
Judgement Date : 1 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- S.C.C. REVISION No. - 35 of 2019 Revisionist :- Satya Dev Gupta Opposite Party :- Brijesh Kumar Gupta Counsel for Revisionist :- Vikas Budhwar Counsel for Opposite Party :- Ajay Kumar Vashistha Hon'ble Manoj Kumar Gupta,J.
Sri Anoop Trivedi has entered appearance on behalf of defendant-respondent.
He seeks three weeks time to file counter affidavit.
List thereafter.
(Manoj Kumar Gupta, J.)
Order Date :- 1.4.2019
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