Gautam Sharma vs Sri Gandhi Ashram Khadi Bhandar
2019 Latest Caselaw 2249 ALL

Citation : 2019 Latest Caselaw 2249 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Gautam Sharma vs Sri Gandhi Ashram Khadi Bhandar on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 402 of 2014
 

 
Revisionist :- Gautam Sharma
 
Opposite Party :- Sri Gandhi Ashram Khadi Bhandar
 
Counsel for Revisionist :- J.H. Khan,Gulrez Khan
 
Counsel for Opposite Party :- Ram Kishor Gupta,Swati Agrawal
 

 
Hon'ble Manoj Kumar Gupta,J.

There is a request for adjournment by counsel for the respondent which is seriously opposed by counsel for the revisionist.

The matter is adjourned having regard to the request made by learned counsel for the respondent but with a clear understanding that it will not be adjourned on the next date.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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