Raj Kishor Gupta vs Mohd. Zahid Siddiqui
2019 Latest Caselaw 2247 ALL

Citation : 2019 Latest Caselaw 2247 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Raj Kishor Gupta vs Mohd. Zahid Siddiqui on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 100 of 2014
 

 
Revisionist :- Raj Kishor Gupta
 
Opposite Party :- Mohd. Zahid Siddiqui
 
Counsel for Revisionist :- Ghan Shyam Dwivedi,M.S. Pipersenia
 
Counsel for Opposite Party :- Rajendra Pd. Tiwari,Gulrez Khan,J.H. Khan
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Ghan Shyam Dwivedi counsel for the revisionist.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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