Awadhesh Kumar Tripathi vs Satya Narain Tiwari
2019 Latest Caselaw 2246 ALL

Citation : 2019 Latest Caselaw 2246 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Awadhesh Kumar Tripathi vs Satya Narain Tiwari on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION DEFECTIVE No. - 121 of 2017
 

 
Revisionist :- Awadhesh Kumar Tripathi
 
Opposite Party :- Satya Narain Tiwari
 
Counsel for Revisionist :- Subhash Chandra Tiwari
 

 
Hon'ble Manoj Kumar Gupta,J.

Steps not taken in compliance of order dated 2.11.2017. Consequently, the delay condonation application and revision are dismissed for want of prosecution under Ch.XII Rule 4 of Allahabad High Court.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

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