Satish Prakash vs Prescribed Authority/Civil ...
2019 Latest Caselaw 2242 ALL

Citation : 2019 Latest Caselaw 2242 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Satish Prakash vs Prescribed Authority/Civil ... on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 2153 of 2019
 

 
Petitioner :- Satish Prakash
 
Respondent :- Prescribed Authority/Civil Judge (Sd) F.T.C., Firozabad And 2 Others
 
Counsel for Petitioner :- Kshitij Shailendra,Deba Siddiqui
 
Counsel for Respondent :- Madhav Jain
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Madhav Jain counsel for the respondents.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

Download the LatestLaws.com Mobile App