Smt. Farida Bi And Another vs Prescribed Authority, Moradabad ...
2019 Latest Caselaw 2241 ALL

Citation : 2019 Latest Caselaw 2241 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Smt. Farida Bi And Another vs Prescribed Authority, Moradabad ... on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 2240 of 2019
 

 
Petitioner :- Smt. Farida Bi And Another
 
Respondent :- Prescribed Authority, Moradabad And 2 Others
 
Counsel for Petitioner :- Jai Singh Yadav,Rishi Kant Rai
 

 
Hon'ble Manoj Kumar Gupta,J.

Perused the office report dated 30.3.2019. It is evident therefrom that the respondents 2 and 3 are avoiding to receive notices. Service of notice upon them is held to be sufficient.

List after a month.

Interim order is extended till further orders.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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