Tribhuwan Kumar Sharma vs Precribed Authority / J.S.C.C. ...
2019 Latest Caselaw 2240 ALL

Citation : 2019 Latest Caselaw 2240 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Tribhuwan Kumar Sharma vs Precribed Authority / J.S.C.C. ... on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 4403 of 2019
 

 
Petitioner :- Tribhuwan Kumar Sharma
 
Respondent :- Precribed Authority / J.S.C.C. Meerut And 3 Others
 
Counsel for Petitioner :- Komal Mehrotra
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed put up as fresh on 4 April 2019.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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