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Sri Gandhi Ashram Khadi Bhandar vs Sri Prabhukant Nagar
2019 Latest Caselaw 2238 ALL

Citation : 2019 Latest Caselaw 2238 ALL
Judgement Date : 1 April, 2019

Allahabad High Court
Sri Gandhi Ashram Khadi Bhandar vs Sri Prabhukant Nagar on 1 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 51240 of 2011
 

 
Petitioner :- Sri Gandhi Ashram Khadi Bhandar
 
Respondent :- Sri Prabhukant Nagar
 
Counsel for Petitioner :- Dr. Akhilesh Kumar Sharma
 
Counsel for Respondent :- Ashok Nath Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner states that his rejoinder affidavit is under preparation and would be served upon the other side within five days and that he will argue the case on the next date.

Accordingly list the matter in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

 

 

 
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