Jai Prakash Yadav And Another vs Krishna And 2 Others
2019 Latest Caselaw 2233 ALL

Citation : 2019 Latest Caselaw 2233 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Jai Prakash Yadav And Another vs Krishna And 2 Others on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 241 of 2019
 

 
Petitioner :- Jai Prakash Yadav And Another
 
Respondent :- Krishna And 2 Others
 
Counsel for Petitioner :- Mohan Srivastava
 

 
Hon'ble Manoj Kumar Gupta,J.

Perusal of order sheet dated 30.3.2019 reveals that service upon respondents 1/1 and 1/2 is sufficient.

Sri Vipin Shukla advocate stated that he has received instructions from the respondents and would file his appearance within three days. He also seeks time to file counter affidavit which is allowed.

List in the next cause list before the regular Bench.

The matter shall stand released from nomination, if any.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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