Citation : 2019 Latest Caselaw 2221 ALL
Judgement Date : 1 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 25800 of 2018 Petitioner :- Chandrasen Pandey Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Parmeshwar Yadav,Ashok Khare, Sr. Advocate Counsel for Respondent :- C.S.C.,Mohd Shere Ali Hon'ble Prakash Padia,J.
Affidavits have already been exchanged between the parties.
List on 08.5.2019 for final disposal.
Order Date :- 1.4.2019
Pramod Tripathi
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