Deepti Baliyan vs State Of U.P. And 3 Ors.
2019 Latest Caselaw 2219 ALL

Citation : 2019 Latest Caselaw 2219 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Deepti Baliyan vs State Of U.P. And 3 Ors. on 1 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 745 of 2017
 

 
Petitioner :- Deepti Baliyan
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Navin Kumar Sharma
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Singh
 

 
Hon'ble Prakash Padia,J.

Heard learned counsel for the parties.

List this matter on 09.4.2019 for further hearing.

Order Date :- 1.4.2019

Pramod Tripathi

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