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M/S Gajanan Traders And Another vs State Of U.P. And 2 Others
2019 Latest Caselaw 2208 ALL

Citation : 2019 Latest Caselaw 2208 ALL
Judgement Date : 1 April, 2019

Allahabad High Court
M/S Gajanan Traders And Another vs State Of U.P. And 2 Others on 1 April, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 11052 of 2019
 

 
Petitioner :- M/S Gajanan Traders And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Madan Lal Rai
 
Counsel for Respondent :- C.S.C.,Rajesh Kumar Yadav
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

Sri Madan Lal Rai, learned counsel for the petitioners submits that this writ petition may be dismissed as not pressed.

Accordingly, petition is dismissed as not pressed with the liberty to file fresh.

Order Date :- 1.4.2019

RCT/-

 

 

 
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