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M/S Maharastra Fruit Company vs State Of U P And 2 Others
2019 Latest Caselaw 2206 ALL

Citation : 2019 Latest Caselaw 2206 ALL
Judgement Date : 1 April, 2019

Allahabad High Court
M/S Maharastra Fruit Company vs State Of U P And 2 Others on 1 April, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 11056 of 2019
 

 
Petitioner :- M/S Maharastra Fruit Company
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Manjeet Mishra,Nitin Chandra Mishra
 
Counsel for Respondent :- C.S.C.,Archit Mandhyan
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

Learned counsel for the petitioner submits that this writ petition may be dismissed as not pressed with the liberty to file fresh.

Accordingly, petition is dismissed as not pressed with the liberty to file fresh.

Order Date :- 1.4.2019

RCT/-

 

 

 
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