United India Insurance Co. vs Smt.Kamla Devi And Others
2019 Latest Caselaw 2203 ALL

Citation : 2019 Latest Caselaw 2203 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

United India Insurance Co. vs Smt.Kamla Devi And Others on 1 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 895 of 1990
 

 
Appellant :- United India Insurance Co.
 
Respondent :- Smt.Kamla Devi And Others
 
Counsel for Appellant :- K.S.Amist
 
Counsel for Respondent :- R.K. Shukla,P.S. Bhadauria
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 6.5.2019.

Order Date :- 1.4.2019

Mukesh

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