Dilip Kumar vs State Of U.P. And 5 Others
2019 Latest Caselaw 2202 ALL

Citation : 2019 Latest Caselaw 2202 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Dilip Kumar vs State Of U.P. And 5 Others on 1 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 22504 of 2018
 

 
Petitioner :- Dilip Kumar
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Sudhir Kant Dixit
 
Counsel for Respondent :- C.S.C.,Bhupendra Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Vide order dated 24.10.2018 respondents were granted time to file counter affidavit but till date no counter affidavit has been filed.

In the circumstances, three weeks further time is granted to learned counsel for the respondents to file counter affidavit. Rejoinder affidavit may be filed within two weeks' thereafter.

List on 29.4.2019.

Order Date :- 1.4.2019

Pramod Tripathi

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