Dulsingar Maurya vs State Of U.P. And Others
2019 Latest Caselaw 2198 ALL

Citation : 2019 Latest Caselaw 2198 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Dulsingar Maurya vs State Of U.P. And Others on 1 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 259 of 2010
 

 
Petitioner :- Dulsingar Maurya
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S.B. Maurya
 
Counsel for Respondent :- C.S.C.,K.N. Yadav,Shashi Shekhar Tiwari
 

 
Hon'ble Prakash Padia,J.

Case called out in the revised list. Learned counsel for the petitioner is present. Mr. K. N. Yadav, learned counsel for the respondents is not present.

List on 11.4.2019. Learned counsel for the petitioner will inform Mr. K. N. Yadav, learned counsel for the respondents, regarding this order by tomorrow.

Order Date :- 1.4.2019

Pramod Tripathi

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