Citation : 2018 Latest Caselaw 2982 ALL
Judgement Date : 28 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 24901 of 2018 Petitioner :- Jakir Husain Respondent :- State Of U P And 4 Others Counsel for Petitioner :- Upendra Upadhyay Counsel for Respondent :- C.S.C. Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Upendra Upadhyay, learned counsel for the petitioner has sought adjournment on the ground of illness.
List on 2nd November, 2018.
Order Date :- 28.9.2018
Mukesh
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