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M/S S.K. Agarwal Thru' Partner ... vs State Of U.P. & 3 Others
2018 Latest Caselaw 2969 ALL

Citation : 2018 Latest Caselaw 2969 ALL
Judgement Date : 28 September, 2018

Allahabad High Court
M/S S.K. Agarwal Thru' Partner ... vs State Of U.P. & 3 Others on 28 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 251 of 2014
 

 
Petitioner :- M/S S.K. Agarwal Thru' Partner S.K. Agarwal
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Shyam Shanker Shukla,Rishi Kant Rai,Sudhanshu Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 22nd October, 2018.

Order Date :- 28.9.2018

Mukesh

 

 

 
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