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Ram Lakhan And Others vs State Of U.P. And Others
2018 Latest Caselaw 2964 ALL

Citation : 2018 Latest Caselaw 2964 ALL
Judgement Date : 28 September, 2018

Allahabad High Court
Ram Lakhan And Others vs State Of U.P. And Others on 28 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 8798 of 1999
 

 
Petitioner :- Ram Lakhan And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Brij Raj Singh,Raj Karan Yadav
 
Counsel for Respondent :- C.S.C.,Anoop Kumar Pandey,O.P. Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None appeared on behalf of petitioner to press this petition.

List on 2nd November, 2018.

Order Date :- 28.9.2018

Mukesh

 

 

 
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