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Ali Kauser And Others vs Khairat Husain And Others
2018 Latest Caselaw 2955 ALL

Citation : 2018 Latest Caselaw 2955 ALL
Judgement Date : 28 September, 2018

Allahabad High Court
Ali Kauser And Others vs Khairat Husain And Others on 28 September, 2018
Bench: Mukhtar Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SECOND APPEAL No. - 11 of 1985
 

 
Appellant :- Ali Kauser And Others
 
Respondent :- Khairat Husain And Others
 
Counsel for Appellant :- H.S. Sahai,B.K. Verma,U.S.Sahai,Uma Shankar Sahai
 
Counsel for Respondent :- I D Shukla,S K Mehrotra
 

 
Hon'ble Mukhtar Ahmad,J.

Though in compliance of the previous order steps have been taken by the learned counsel for the appellant for serving respondent no. 15/1 but not on correct address.

Let appellant be filed notice mentioning correct address of respondent no.15/1 within a week. Thereafter notices be issued.

List after five weeks.

Order Date :- 28.9.2018

M.A.Ansari

 

 

 
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