Smt Lilawati Devi vs State Of U.P. And 3 Others
2018 Latest Caselaw 2909 ALL

Citation : 2018 Latest Caselaw 2909 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Smt Lilawati Devi vs State Of U.P. And 3 Others on 27 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 3367 of 2017
 

 
Petitioner :- Smt Lilawati Devi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Govind Narain Srivastava,Jitendra Nath Sharma
 
Counsel for Respondent :- C.S.C.,Vishwa Nath Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None appeared on behalf of respondent except learned Standing Counsel.

Two weeks time is granted to the learned counsel for the petitioner to file reply to the impleadment application.

List on 23rd October, 2018.

Order Date :- 27.9.2018

Mukesh

Download the LatestLaws.com Mobile App