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Ram Prakash Gupta vs The State Of U.P.
2018 Latest Caselaw 2902 ALL

Citation : 2018 Latest Caselaw 2902 ALL
Judgement Date : 27 September, 2018

Allahabad High Court
Ram Prakash Gupta vs The State Of U.P. on 27 September, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 240 of 2002
 
Revisionist :- Ram Prakash Gupta
 
Opposite Party :- The State Of U.P.
 
Counsel for Revisionist :- J.N.Chaudhary,Amit Choudhry
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of counsel for the revisionist, list in the next cause list.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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