Lav Kumar Alias Kanhiya vs State Of U.P.
2018 Latest Caselaw 2851 ALL

Citation : 2018 Latest Caselaw 2851 ALL
Judgement Date : 26 September, 2018

Allahabad High Court

Lav Kumar Alias Kanhiya vs State Of U.P. on 26 September, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 3195 of 2017
 

 
Appellant :- Lav Kumar Alias Kanhiya
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Kumar Mishra,Govind Saran Hajela,Manish Tiwary
 
Counsel for Respondent :- G.A.,Ajay Kumar Pandey,Ravi Prakash Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the appellant, list in the next cause list.

Order Date :- 26.9.2018

Masarrat

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