Dr. Purna Chandra Upadhyaya vs Union Of India & Others
2018 Latest Caselaw 2850 ALL

Citation : 2018 Latest Caselaw 2850 ALL
Judgement Date : 26 September, 2018

Allahabad High Court

Dr. Purna Chandra Upadhyaya vs Union Of India & Others on 26 September, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - A No. - 34845 of 2010
 

 
Petitioner :- Dr. Purna Chandra Upadhyaya
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- Anil Bhushan,Arpan Srivastava,Manuvalkya Upadhyay
 
Counsel for Respondent :- C.S.C.,A.S.G.I. 2010/1203,Gautam Baghel,Ram Gopal
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Dr. Purna Chandra Upadhyay-applicant appears in person.

Let the matter be listed on 8th October, 2018.

Order Date :- 26.9.2018

Masarrat

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