Reeta Shukla vs State Of U.P. Thru Secy. Dept.Of ...
2018 Latest Caselaw 2847 ALL

Citation : 2018 Latest Caselaw 2847 ALL
Judgement Date : 26 September, 2018

Allahabad High Court

Reeta Shukla vs State Of U.P. Thru Secy. Dept.Of ... on 26 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- MISC. BENCH No. - 27719 of 2018
 
Petitioner :- Reeta Shukla
 
Respondent :- State Of U.P. Thru Secy. Dept.Of Transport And 2 Ors.
 
Counsel for Petitioner :- Rajendra Kumar Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Rajendra Kumar Verma,learned counsel for the petitioner and the learned Standing Counsel for the State-respondents.

Learned Standing Counsel prays for and is granted three weeks' time to file counter affidavit.

List immediately thereafter.

Order Date :- 26.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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