Lakshiram vs State Of U P And 3 Others
2018 Latest Caselaw 2844 ALL

Citation : 2018 Latest Caselaw 2844 ALL
Judgement Date : 26 September, 2018

Allahabad High Court

Lakshiram vs State Of U P And 3 Others on 26 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25965 of 2018
 

 
Petitioner :- Lakshiram
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Hridai Narayan Sharma,Udai Pratap Singh
 
Counsel for Respondent :- C.S.C.,Gopal Krishna Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Pursuant to this Court's order notices were issued to respondent no.4 by R.P. A.D. I have perused the report . Service is deemed sufficient. Neither anyone has appeared on behalf of respondent no. 4 nor he himself is present.

State to file its reply.

List this matter on 12th October, 2018.

Order Date :- 26.9.2018

Mukesh

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