Citation : 2018 Latest Caselaw 2795 ALL
Judgement Date : 25 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 32456 of 2018 Petitioner :- Julmi Chauhan Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Satya Deo Ojha Counsel for Respondent :- C.S.C.,A.P.Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
State to file its reply on or before 31st October, 2018.
List on 1st November, 2018.
Order Date :- 25.9.2018
Mukesh
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