U.P. Financial Corpn. Allahabad vs Pr4Esiding Officer, Labour Court ...
2018 Latest Caselaw 2781 ALL

Citation : 2018 Latest Caselaw 2781 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

U.P. Financial Corpn. Allahabad vs Pr4Esiding Officer, Labour Court ... on 24 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 41897 of 2000
 

 
Petitioner :- U.P. Financial Corpn. Allahabad
 
Respondent :- Presiding Officer, Labour Court & Others
 
Counsel for Petitioner :- Vijai Sinha,K.C. Mishra
 
Counsel for Respondent :- C.S.C.,R.K. Pandey,Rajesh Kumar Tripathi,S. Singh,S.K. Shukla,Sadhana Dubey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. This petition is of the year 2000. Neither Sri K.C. Mishra nor Sri Vijai Sinha, learned counsel for the petitioner are present. None appeared on behalf of respondent except learned Standing Counsel.

2. Petition is accordingly dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 24.9.2018

Mukesh

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