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Prahlad Singh vs State Of U.P. And 2 Others
2018 Latest Caselaw 2773 ALL

Citation : 2018 Latest Caselaw 2773 ALL
Judgement Date : 24 September, 2018

Allahabad High Court
Prahlad Singh vs State Of U.P. And 2 Others on 24 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 15469 of 2018
 

 
Petitioner :- Prahlad Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Om Prakash Chaube
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. In the first and second round, learned counsel for the petitioner was present but in the third round it appears that he has absented himself. Petitioner's Advocate for a period of two weeks has not taken any steps.

2. It is stated that even after sending letter, none has appeared today, therefore, instead of Dasti order the SDM Kulpahar, District Mahoba shall remain present before this Court on 5th October, 2018.

3. It was conveyed to the counsel the matter would be listed 24th October, 2018 but it has been adjourned for today only.

4. List this matter on 5th October, 2018.

Order Date :- 24.9.2018

Mukesh

 

 

 
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