Smt. Baljeet Kaur And Another vs State Of U P And 3 Others
2018 Latest Caselaw 2767 ALL

Citation : 2018 Latest Caselaw 2767 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

Smt. Baljeet Kaur And Another vs State Of U P And 3 Others on 24 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31488 of 2018
 

 
Petitioner :- Smt. Baljeet Kaur And Another
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Kamesh Kumar Arya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared on behalf of petitioners to press this petition.

2. Petition is accordingly dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 24.9.2018

Mukesh

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