Utkarsh Maurya vs State Of U.P. Thru. Secy. ...
2018 Latest Caselaw 2759 ALL

Citation : 2018 Latest Caselaw 2759 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

Utkarsh Maurya vs State Of U.P. Thru. Secy. ... on 24 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 14496 of 2018
 
Petitioner :- Utkarsh Maurya
 
Respondent :- State Of U.P. Thru. Secy. Secondary Edu. And Ors.
 
Counsel for Petitioner :- Pt. S. Chandra
 
Counsel for Respondent :- C.S.C.,R.K.S. Suryavanshi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

In compliance of order dated 04.09.2018, notice to opposite party No.5 has been issued.

As per office report, no report has been received to the office regarding service of notice upon opposite party No.5.

List in the week commencing 08.10.2018 to enable the office to submit its report regarding service of notice upon opposite party No.5.

Order Date :- 24.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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