Raju vs State Of ...
2018 Latest Caselaw 2755 ALL

Citation : 2018 Latest Caselaw 2755 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

Raju vs State Of ... on 24 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 15097 of 2018
 
Petitioner :- Raju
 
Respondent :- State Of U.P.Throu,Prin.Secy.U.P.Transport Lko.And Ors.
 
Counsel for Petitioner :- Dinesh Chandra Tewari
 
Counsel for Respondent :- C.S.C.,Alok Kr Sinha,Ambika Prasad
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner prays for and is granted one week's time to file rejoinder affidavit.

List in the week commencing 08.10.2018.

Order Date :- 24.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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