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Jagannath Kahar vs P.O., Labour Court Kanpur And Anr
2018 Latest Caselaw 2738 ALL

Citation : 2018 Latest Caselaw 2738 ALL
Judgement Date : 20 September, 2018

Allahabad High Court
Jagannath Kahar vs P.O., Labour Court Kanpur And Anr on 20 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 1751 of 1998
 

 
Petitioner :- Jagannath Kahar
 
Respondent :- P.O., Labour Court Kanpur And Anr
 
Counsel for Petitioner :- B.N. Singh,Rajesh Nath Tripathi
 
Counsel for Respondent :- C.S.C,K.G. Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This is a matter of 1998. Allahabad Bank's Officer instructed Sri P.N. Tripathi-Advocate to appear in this matter on behalf of Bank.

If Sri P.N. Tripathi-Advocate may file his Vakalatnama on or before 24th September, 2018.

As a last chance to Allahabad Bank, list on 25th September, 2015.

Order Date :- 20.9.2018

Mukesh

 

 

 
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