The Oriental Insurance Co. Ltd. vs Moti Lal & Others
2018 Latest Caselaw 2735 ALL

Citation : 2018 Latest Caselaw 2735 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Moti Lal & Others on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 464 of 1996
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Moti Lal & Others
 
Counsel for Appellant :- A.K. Srivastava,Nagendra Kr. Srivastava
 
Counsel for Respondent :- V.K. Srivastava,S.N. Gupta
 

 
Hon'ble Saral Srivastava,J.

On the request of the learned counsel for the appellant, the case is adjourned today.

List on 01.10.2018.

Order Date :- 20.9.2018

Darpan Sharma

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