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Bijendra Singh vs State Of U.P. And 3 Others
2018 Latest Caselaw 2724 ALL

Citation : 2018 Latest Caselaw 2724 ALL
Judgement Date : 20 September, 2018

Allahabad High Court
Bijendra Singh vs State Of U.P. And 3 Others on 20 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 62190 of 2017
 

 
Petitioner :- Bijendra Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Amar Singh Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared on behalf of petitioners to press this petition.

2. Petition is accordingly dismissed for want of prosecution.

3.  Interim order, if any, stands vacated.

Order Date :- 20.9.2018

Mukesh

 

 

 
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