Tilakdhari Singh & Others vs United India Insurance Company ...
2018 Latest Caselaw 2714 ALL

Citation : 2018 Latest Caselaw 2714 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Tilakdhari Singh & Others vs United India Insurance Company ... on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1146 of 2010
 

 
Appellant :- Tilakdhari Singh & Others
 
Respondent :- United India Insurance Company Ltd. & Others
 
Counsel for Appellant :- Kamal Kumar Singh
 
Counsel for Respondent :- Prem Chandra,Rajeev Ojha,Satya Deo Ojha
 

 
Hon'ble Saral Srivastava,J.

On the request of the counsel for the appellant list on 01.10.2018.

Order Date :- 20.9.2018

Darpan Sharma

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