Lalit Saxena vs State Of U.P. And Others
2018 Latest Caselaw 2687 ALL

Citation : 2018 Latest Caselaw 2687 ALL
Judgement Date : 19 September, 2018

Allahabad High Court

Lalit Saxena vs State Of U.P. And Others on 19 September, 2018

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 4695 of 2006
 

 
Applicant :- Lalit Saxena
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- P.C.Srivastava
 
Counsel for Opposite Party :- Govt. Advocacte
 

 
Hon'ble Karuna Nand Bajpayee,J.

Notice has not been served so far.

Office to issue notice again to opposite party no.2 returnable at an early date.

Learned counsel for the applicant to take steps once again within ten days to assist the process of service.

List thereafter.

Order Date :- 19.9.2018

shiv

Download the LatestLaws.com Mobile App