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Prakriti Consultants Services, ... vs Director, Ministry Of ...
2018 Latest Caselaw 2672 ALL

Citation : 2018 Latest Caselaw 2672 ALL
Judgement Date : 18 September, 2018

Allahabad High Court
Prakriti Consultants Services, ... vs Director, Ministry Of ... on 18 September, 2018
Bench: Vikram Nath, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- MISC. BENCH No. - 12262 of 2011
 
Petitioner :- Prakriti Consultants Services, Lucknow Thru. Its M.D.
 
Respondent :- Director, Ministry Of Environment & Forest (I.A. Division) &
 
Counsel for Petitioner :- Y.S. Lohit,Vineet Mishra
 
Counsel for Respondent :- A.S.G.,Akhilesh Kalra,Pushp Raj Singh,Raj Kumar Singh
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Sri Raj Kumar Singh, learned counsel for the respondents, prays for and is granted four weeks' time to file the counter affidavit to the amended writ petition.

List after four weeks.

Order Date :- 18.9.2018

Suresh/

 

 

 
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